Gujarat High Court
A.K.Utility Services Proprietor Ayub ... vs Ircon International Limited on 18 June, 2019
Author: J.B.Pardiwala
Bench: J.B.Pardiwala, A.C. Rao
C/SCA/9798/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 9798 of 2019
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A.K.UTILITY SERVICES PROPRIETOR AYUB MOHAMMAD
Versus
IRCON INTERNATIONAL LIMITED
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Appearance:
MR ANUJ K TRIVEDI(6251) for the Petitioner(s) No. 1
NOTICE SERVED BY DS(5) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
and
HONOURABLE MR.JUSTICE A.C. RAO
Date : 18/06/2019
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE J.B.PARDIWALA) Post this matter on 26th June 2019.
Interim order earlier granted to continue.
(J. B. PARDIWALA, J) (A. C. RAO, J) CHANDRESH Page 1 of 1 Downloaded on : Fri Aug 30 22:45:55 IST 2019