Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Assam - Subsection

Section 43(3) in Assam Forest Regulation, 1891

(3)The State Government may, by notification in the official Gazette, exempt any class of timber from the provisions of this section and withdraw such exemption.