Supreme Court - Daily Orders
Mysore Sales International Ltd. &Amp; ... vs The Deputy Commissioner Of I.T. . on 29 November, 2017
Bench: R.K. Agrawal, Sanjay Kishan Kaul
1
ITEM NO.114 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.2169/2007
MYSORE SALES INTERNATIONAL LTD. & ANR. Appellant(s)
VERSUS
THE DEPUTY COMMISSIONER OF I.T. & ORS. Respondent(s)
WITH
C.A. No. 2168/2007 (IV-A)
Date : 29-11-2017 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Appellant(s) Mr. Shyam Divan, Sr. Adv.
Dr. Nanda Kishore, AOR
Mr. Sabarish Subramanian, Adv.
Ms. Samiksha Godiyal, Adv.
Mr. Rajesh Mahale, AOR
Mr. Devadatt Kamat, AAG
Mr. V. N. Raghupathy, AOR
Mr. Aditya Bhat, Adv.
Mr. Parikshit P. Angadi, Adv.
For Respondent(s) Mr. K. Radhakrishnan, Sr. Adv.
Ms. Niranjana Singh, Adv.
Mrs. Gargi Khanna, Adv.
Mrs. Anil Katiyar, AOR
In CA No.2168/2007 Mr. Shyam Divan, Sr. Adv.
Dr. Nanda Kishore, AOR
Mr. Sabarish Subramanian, Adv.
Ms. Samiksha Godiyal, Adv.
Mr. B. V. Balaram Das, AOR
Mr. Rajesh Mahale, AOR
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2017.12.01
UPON hearing the counsel the Court made the following
O R D E R
17:02:55 IST Reason:
Learned counsel for the appellant is directed to file a 2 standard copy of the licence issued by the Excise Commissioner/ State Government to the retail vendors pursuant to the auction so that the terms and conditions of the licence can be looked into. As prayed, three weeks' time is granted for the same. List thereafter.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER