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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(2)The Scheme shall cease to be applicable to the Account holder upon ceasing of his employment with State Government. Zila Parishad, Panchayat Samiti or specified organisation as the case may be.Note. - Subscriber who has been reappointed after retirement for more than one year at a time shall also subscribe.