Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(iv) in Tamil Nadu District Panchayats (Submission of Annual Reports) Rules, 1999 (iv)powers and functions exercised under sections 163 and 164 of the Act, nature of advice tendered by district panchayat to Government and panchayats;
