Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 307 in Criminal Court Rules of the High Court of Judicature at Patna

307.

A monthly extract from the Register of Deposit Repayments in Form No. A (12) of sums above Rs. 5 shall be forwarded in the same Form by the Magistrate to the Treasury Officer for transmission, after comparison with his lists of payments, to the Accountant-General. The District Magistrate shall include in this extract (1) the details of repayments on account of deposits of previous months, whether made in his own Court or in the Subordinate Courts, (2) a single total for each Court of the repayment of the current month's deposits, whether made at the District or Subordinate Courts which must agree with the total of receipts on the same account, (3) the total for each Court of the repayments on account of deposits of Rs. 5 and less received during the year of account and the year next preceding.Like the Extract Register on Receipts, this return will keep each Court's entries in separate series. The extracts will be prepared on the same printed form as the register, and should be posted as shown below, columns 7 and 8 of the printed form not being used-
Details of Deposit Dates as to present repayment Number of payment voucher To whom repaid
Date of receipt Number as per Register of Receipts Amount or balance of deposit Date of cashing Payment Order whether at Court orat Treasury Date of granting Payment Order as per Court'sRegister
1 2 3 4 5 6 7
    Court ARs. P.        
7th September, 1898 ... 15.50 3rd September, 1901 2nd September, 1901 176 ...
3rd January, 1901 ... 6.78 Ditto... Ditto... 177 ...
7th June, 1901 ... 108.62 Ditto... 3rd September, 1901 178 ...
            TotalAdd- Repayment or deposit of current month.
            Add- B Depositsrepaid.
            Total-Court A
Received in all previous years Received last year Received during the current year Initials of Accountant Initials of Judge-in-charge Remarks
Previous month Current month
8 9 10 11 12 13 14
Rs. P. Rs. P. Rs. P. Rs. P.      
15.50 ... ... ... ... ... ...
... 6.78 ... ... ... ... ...
... ... 108.62 ... ... ... ...
15.50 6.78 108.60 ... ... ... ...
... ... ... 29.73 ... ... ...
9.37 3.50 9.19 6.19 ... ... ...
24.87 10.28 117.81 35.92 ... ... ...