Supreme Court - Daily Orders
M/S. Karnataka Emta Coal Mines Ltd. vs Central Bureau Of Investigation on 29 August, 2023
Bench: Hima Kohli, Rajesh Bindal
REVISED
ITEM NO.10 COURT NO.11 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 7691-
7692/2022
(Arising out of impugned final judgment and order dated 24-12-2021
in CN No. cbi/317/2019 03-03-2022 in CN No. cbi/317/2019 passed by
the Special Judge (pc Act), Cbi, Rouse Avenue District Court)
M/S. KARNATAKA EMTA COAL MINES LTD. & ANR. Petitioner(s)
VERSUS
CENTRAL BUREAU OF INVESTIGATION Respondent(s)
( IA No. 116139/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 29-08-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. Abhimanyu Bhandari, Adv.
Mr. Sangram S. Saron, Adv.
Ms. Rooh-e-hina Dua, AOR
Mr. Arav Pandit, Adv.
For Respondent(s) Mr. R.S. Cheema, Sr. Adv.
Mr. Amit Anand Tiwari, AOR
Mr. Sanchit Guru, Adv.
Ms. Tarannum Cheema, Adv.
Ms. Devyani Gupta, Adv.
Ms. Tanvi Anand, Adv.
Ms. Saushriya Haveliya, Adv.
Mr. Akash Singh, Adv.
Ms. Vatsala Chandra, Adv.
Mr. Akshay Nagarajan, Adv.
UPON hearing the counsel the court made the following
O R D E R
List on 10th October, 2023 at 2.30 p.m. Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.08.31 16:59:18 IST Reason: (Geeta Ahuja) (Renu Bala Gambhir) Assistant Registrar-cum-PS Court Master (NSH) ITEM NO.10 COURT NO.11 SECTION II-C S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Petition(s) for Special Leave to Appeal (Crl.) No(s). 7691- 7692/2022 (Arising out of impugned final judgment and order dated 24-12-2021 in CN No. cbi/317/2019 03-03-2022 in CN No. cbi/317/2019 passed by the Special Judge (pc Act), Cbi, Rouse Avenue District Court) M/S. KARNATAKA EMTA COAL MINES LTD. & ANR. Petitioner(s) VERSUS CENTRAL BUREAU OF INVESTIGATION Respondent(s) ( IA No. 116139/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 29-08-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI HON'BLE MR. JUSTICE RAJESH BINDAL For Petitioner(s) Mr. Abhimanyu Bhandari, Adv.
Mr. Sangram S. Saron, Adv. Ms. Rooh-e-hina Dua, AOR Mr. Arav Pandit, Adv.
For Respondent(s) Mr. R.S. Cheema, Sr. Adv.
Mr. Amit Anand Tiwari, AOR Mr. Sanchit Guru, Adv.
Ms. Tarannum Cheema, Adv. Ms. Devyani Gupta, Adv.
Ms. Tanvi Anand, Adv.
Ms. Saushriya Haveliya, Adv. Mr. Akash Singh, Adv.
Ms. Vatsala Chandra, Adv. Mr. Akshay Nagarajan, Adv.
UPON hearing the counsel the court made the following O R D E R List on 03rd October, 2023 at 2.00 p.m. (Geeta Ahuja) (Renu Bala Gambhir) Assistant Registrar-cum-PS Court Master (NSH)