Section 3(3)(b) in Tamil Nadu Debt Relief Act, 1979

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State of Tamilnadu - Subsection

Section 3(3)(b) in Tamil Nadu Debt Relief Act, 1979

(b)agricultural income-tax under the [Tamil Nadu Agricultural Income-tax Act, 1955 (Tamil Nadu Act V of 1955)] [This Act was repealed by the Tamil Nadu Agricultural Income-tax (Repeal) Act.] or under any law in force in any other State or Union territory in India; or

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State of Tamilnadu - Subsection

Section 3(3)(b) in Tamil Nadu Debt Relief Act, 1979