Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act] State of Maharashtra - Subsection Section 37(1)(r) in Maharashtra Public Universities Act, 2016 (r)to draft regulations and place them before the Management Council and the Academic Council, as the case may be, for its approval.