Kerala High Court
Madalan Pullaikkodi Muhammad vs Madalan Pullaikkodi Ummarkutty on 5 August, 2025
2025:KER:58448
OP(C) NO. 1605 OF 2025
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE K. NATARAJAN
TUESDAY, THE 5TH DAY OF AUGUST 2025 / 14TH SRAVANA, 1947
OP(C) NO. 1605 OF 2025
AGAINST THE ORDER/JUDGMENT DATED IN OS NO.316 OF 2023 OF
MUNSIFF COURT, THALIPARAMBA
PETITIONER/S:
MADALAN PULLAIKKODI MUHAMMAD
AGED 67 YEARS
S/O. KUNHAMMAD, RESIDING AT MUTTATH, PAZHAYANGADI,
VENGARA P.O., KANNUR, PIN - 670305
BY ADVS.
SRI.G.GIREESH
SRI.MATHEW KURIAKOSE
SRI.T.G.SUNIL (PERUMBAVOOR)
SRI.J.KRISHNAKUMAR (ADOOR)
SHRI.C.N.PRAKASH
SHRI.MONI GEORGE
SHRI.SHAJI P.K.
RESPONDENT/S:
1 MADALAN PULLAIKKODI UMMARKUTTY
AGED 61 YEARS
S/O. KUNHAMMAD, RESIDING AT MOONNAMPEEDIKA, EZHOME
AMSOM, EZHOME P.O., KANNUR, PIN - 670334
2 MADALAN PULLAIKKODI KUNHAMMAD
AGED 44 YEARS
S/O. MADALAN PULLAIKKODI AYISHA, RESIDING AT
KAKKATHODIL, TALIPARAMBA AMSOM DESOM, TALIPARAMBA P.O.,
KANNUR, PIN - 670141
2025:KER:58448
OP(C) NO. 1605 OF 2025
2
3 MADALAN PULLAIKKODI SAUDHA,
AGED 42 YEARS
D/O. MADALAN PULLAIKKODI AYISHA, RESIDING AT ARIYIL,
PATTUVAM AMSOM, PATTUVAM P.O., KANNUR, PIN - 670143
4 MADALAN PULLAIKKODI KHADEEJA
AGED 63 YEARS
D/O. KUNHAMMAD, RESIDING AT STREET NO. 3, VELLARAMPARA,
KURUMATHUR AMSOM, KARIMBAM P.O., KANNUR, PIN - 670142
5 MADALAN PULLAIKKODI MUHAMMED USMAN
AGED 56 YEARS
S/O. KUNHAMMAD, RESIDING AT NEAR NJATTUVAYAL SIDDIQUE
PALLI, TALIPARAMBA AMSOM, TALIPARAMBA P.O., KANNUR, PIN
- 670141
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 05.08.2025, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:58448
OP(C) NO. 1605 OF 2025
3
JUDGMENT
(Dated this the 05th day of August, 2025) This original petition has been filed by the petitioner for issuing a direction to the Munsiff Court, Thaliparamba, to dispose of O.S No. 316/2023, within a time-bound manner.
2.A report has been sought from the Munsiff Court, Thaliparamba, regarding the present status of O.S No.316/2023 and the time required for the disposal of the same. The Munsiff Court, Thaliparamba, sought time to dispose of the suit.
3.Considering the facts and circumstances of the case, the original petition is disposed of, with a direction to the Munsiff Court, Thaliparamba, to dispose of O.S No.316/2023 within a period of six months from the date of completion of the pre-trial steps.
Sd/-
K. NATARAJAN JUDGE SJ 2025:KER:58448 OP(C) NO. 1605 OF 2025 4 APPENDIX OF OP(C) 1605/2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PLAINT DATED NIL ON THE FILES OF THE MUNSIFF'S COURT, TALIPARAMBA Exhibit P2 TRUE COPY OF THE WRITTEN STATEMENT DATED NIL FILED BY THE DEFENDANT NO. 1 IN O.S. NO. 316/2023 ON THE FILES OF THE MUNSIFF'S COURT, TALIPARAMBA