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Anil Kumar Gupta vs The State Of Bihar Through Sri Arvind ... on 25 July, 2023

Author: P. B. Bajanthri

Bench: P. B. Bajanthri, Jitendra Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Miscellaneous Jurisdiction Case No.685 of 2023
                                                       In
                                 Civil Writ Jurisdiction Case No.9563 of 2022
                 ======================================================
                 Anil Kumar Gupta Son of Late Turanti Prasad Gupta Resident of Block
                 Chowk, Ward No. 5, Simari Bakhtiyarpur, Police Station Simari Bakhtiyarpur,
                 District- Saharsa.

                                                                                ... ... Petitioner/s
                                                      Versus


           1.    The State of Bihar through Sri Arvind Kumar Chaudhary, the Additional
                 Chief Secretary, Forest and Environment, Patna.
           2.    Sri Arvind Kumar Chaudhary, the Additional Chief Secretary, Forest and
                 Environment Department, Government of Bihar, Patna.
           3.    Sri Sandeep Poundrik, the Additional Chief Secretary, Industries
                 Department, Government of Bihar, Patna.
           4.    Sri S. Chandrashekhar, the Member Secretary, Bihar State Pollution Control
                 Board, Patna.
           5.    The Regional Officer, Bihar State Pollution Control Board, Purnea.
           6.    Sri Anand Sharma, the District Magistrate, Saharsa.
           7.    Anisha Singh, the Sub Divisional Officer, Simri Bakhtiyarpur, District-
                 Saharsa.
           8.    The Municipal Commissioner, Nagar Parishad, Bakhtiyarpur, District-
                 Saharsa.


                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s       :     Mr. Dinesh Maharaj, Advocate
                                                  Mr. Satish Kunal Singh, Advocate
                 For the Opposite Party/s :       Mr. Sarvesh Kumar Singh (AAG-13)
                                                  Mr. Rajat Kumar Tiwari, Advocate
                 For the BSRB               :     Mr. Shivendra Kishore, Sr. Advocate
                                                  Mr. Parijat Saurav, Advocate
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                                         and
                         HONOURABLE MR. JUSTICE JITENDRA KUMAR
                                       ORAL ORDER

                 (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

4   25-07-2023

Learned counsels for the respective parties on instruction submitted that order of this Court is complied. Patna High Court MJC No.685 of 2023(4) dt.25-07-2023 2/2

2. In the light of such submission, the present M.J.C. stands disposed of as it has become infructuous.

(P. B. Bajanthri, J) (Jitendra Kumar, J) Shoaib/-

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