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Madhya Pradesh High Court

Manoj Kumar Agrawal vs Pradeep Kumar Agrawal on 23 August, 2022

Author: Sunita Yadav

Bench: Sunita Yadav

The High Court of Madhya Pradesh Gwalior, dated:23/08/2022 Due to paucity of time, the matters are adjourned as under:-

Serial Numbers Next date of listing 51, 63 to 66, 68 to 71, 83, List the case on 90, 94, 96, 100 to 103, 25/08/2022. 105, 106, 109, 111, 112, 113, 115, 116, 118, 119, 123, 125 to 130, 134, 138, 139, 141, 142 & 145. Interim relief, if any, granted earlier shall continue till the next date of hearing.
(Sunita Yadav) Judge vpn VIPIN KUMAR AGRAHARI 2022.08.26 10:04:14 +05'30' VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00'