Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 24] [Section 13] [Entire Act] Union of India - Subsection Section 13(2) in The Monopolies And Restrictive Trade Practices Act, 1969 (2)Any order made by the Commission may be amended or revoked at any time in the manner in which it was made.
