Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Karnataka - Subsection Section 11(2)(h) in The Kaginele Development Authority Act, 2009 (h)discharge such other functions which are conferred on him by or under this Act or any other law for the time being in force.