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State of Assam - Section

Section 23 in Assam Game and Betting Act, 1970

23. Repeal and saving.

(1)The Assam Game and Betting Ordinance, 1970 (Assam Ordinance 3 of 1970) is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the Assam Game and Betting Ordinance, 1970, shall be deemed to have been done or taken under this Act as if this Act had commenced on the twentieth day of August, 1970 (the date of promulgation of the Ordinance).