Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(1) in The Orissa Pension to Indigent Artists Rules, 1976 (1)Immediately on the commencement of these rules the Department of Tourism, Sports and Culture shall proceed to select pensioners in accordance with Sub-rules (2) to (5).
