Section 31 in The Delhi Urban Shelter Improvement Board Act, 2010
31. Taking over the assets and liabilities.
- On and from the commencement of this Act, the Board may take over such assets and liabilities, both movable and immovable, of any existing organization of the Government or any local authority as may be specified by the Government or by the Central Government, as the case may be, by an order issued in this behalf, on such terms as may be specified in such order.
