Calcutta High Court (Appellete Side)
Bijon Nag @ Bijon Bhusan Nag vs Sheshadri Goswami on 4 October, 2023
Author: Bibek Chaudhuri
Bench: Bibek Chaudhuri
04.10.2023 Sl. No. 04.
Suman Ct.No.42.
CRR 1592 of 2023 Bijon Nag @ Bijon Bhusan Nag Vs. Sheshadri Goswami Mr. Somopriyo Chowdhury Mr. Kausik De Ms. Mohini Majumder Mr. Raghav Munshi ..for the petitioner Mr. Somopriyo Chowdhury, learned advocate for the petitioner draws my attention to the order dated 14th July, 2023 where the impugned order dated 17 th March, 2023 has been stayed till the disposal of the instant revision.
It is submitted by Mr. Chowdhury that in view of the order dated 14th July, 2023 direction containing in the order dated 15th September, 2023 that the interim order be extended till 16th October, 2023 cannot stand and the said order extending interim protection may be deleted.
I am in concurrence with Mr. Chowdhury that the last line of the order dated 15 th September, 2023 be treated to be deleted from the order. 2 This order be made part of the order dated 15 th September, 2023.
(Bibek Chaudhuri, J.)