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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(1)(c) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(c)He/She must have completed the age of 19 years not later than the 1st March of that academic year. The date of birth declared by him/her in the form of application shall be supported by authentic document.