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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Rajasthan - Subsection

Section 91(1) in The Rajasthan District Boards Act, 1954

(1)In every case where a Board is entitled to pay a salaiy to any officer or servant it, shall, subject to any regulations in this behalf be entitled to pay leave allowances to such officer or servant.