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State of Rajasthan - Section

Section 18 in The University of Rajputana (Second Amendment) Act, 1950

18. Amendment of section 23.

- For section 23 of the said Acts, the following section shall be substituted:-"23. Academic Council-Composition & term of office. - (1) The Academic Council shall be the academic body of the University and shall consist of the following persons, namely:-(i)the Vice-Chancellor,(ii)the Deans of Faculties,(iii)the Heads of University Departments of the status of a Professor or a Reader,(iv)the Conveners of the Boards of Studies, and(v)five persons, co-opted by the Academic Council who possess special attainments in particular studies and who are not teachers in the University or any affiliated college or recognised school or approved institution.
(2)The term of office of the members of the Academic Council, other than ex-officio members, shall be three years."