Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B] [Entire Act] State of Gujarat - Subsection Section 3B(1) in Gujarat Civil Services (Conduct) Rules, 1971 (1)No Government servant shall indulge in any act of sexual harassment of any woman at her work place.
