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Supreme Court - Daily Orders

The Commissioner Of Income Tax-5 vs M/S. Essar Investments Ltd. on 10 July, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

       ITEM NO.10                                     COURT NO.13                SECTION IIIA

                                           S U P R E M E C O U R T O F      I N D I A
                                                   RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C)......CC                            No(s).
       12311/2015

       (Arising out of impugned final judgment and order dated 21/01/2015
       in ITA No. 280/2013 passed by the High Court Of Bombay)

       THE COMMISSIONER OF INCOME TAX-5                                          Petitioner(s)

                                                             VERSUS

       M/S. ESSAR INVESTMENTS LTD.                                               Respondent(s)

       (with appln. (s) for c/delay in filing SLP and office report)


       Date : 10/07/2015 This petition was called on for hearing today.

       CORAM :
                                     HON'BLE MR. JUSTICE A.K. SIKRI
                                     HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

       For Petitioner(s)
                                                 Mr. Guru Krishna Kumar, Sr. Adv.
                                                 Mr. D.L. Chidananda, Adv.
                                                 Mr. Niranjana Singh, Adv.
                                                 Mrs. Anil Katiyar,Adv.

       For Respondent(s)


                                      UPON hearing the counsel the Court made the following
                                                         O R D E R

Delay condoned.

Issue notice.

Tag with Civil Appeal No.7019 of 2011 @ Special Leave Petition (C) No.36515 of 2010 and other connected matters.

Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2015.07.14 17:20:52 IST Reason: Ashok Raj SIngh used

the digital signer card of Mr. Deepak Mansukhani, Court Master (Ashok Raj Singh) (Suman Jain) Court Master Court Master