Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(2)(s) in The Multi-State Co-Operative Societies Act, 2002

(s)establishment of contributory provident fund under sub-section (1) of section 69;