Bombay High Court
B N P Paribas vs Sterlite Optical Technologies Ltd. And ... on 6 August, 2019
Bench: A.A. Sayed, Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2286 OF 2015
B N P Paribas ....Petitioner
V/S
Sterlite Optical Technologies Ltd. And Ors. ....Respondent
Fredun Devitre, Sr. Advocate a/w Mr. Umesh Shetty a/w Mr. Dharmesh Jain and Mr. Aamir Farooqui i/by Anil Agarwal for Petitioner.
Mr. Rafique Dada, Sr. Advocate a/w Mr. Pradeep Sancheti, Sr. Advocate a/w Mr. Shailesh Poria and Ms. A.A. Mujawar i/by Economic Laws Practice for R.no. 1.
CORAM : A.A. SAYED &
PRAKASH D. NAIK, JJ
DATE : 6th August, 2019
P.C. :
Part heard.
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