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Bombay High Court

B N P Paribas vs Sterlite Optical Technologies Ltd. And ... on 6 August, 2019

Bench: A.A. Sayed, Prakash D. Naik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2286 OF 2015

 B N P Paribas                                              ....Petitioner
              V/S
 Sterlite Optical Technologies Ltd. And Ors.             ....Respondent

Fredun Devitre, Sr. Advocate a/w Mr. Umesh Shetty a/w Mr. Dharmesh Jain and Mr. Aamir Farooqui i/by Anil Agarwal for Petitioner.

Mr. Rafique Dada, Sr. Advocate a/w Mr. Pradeep Sancheti, Sr. Advocate a/w Mr. Shailesh Poria and Ms. A.A. Mujawar i/by Economic Laws Practice for R.no. 1.

        CORAM :                A.A. SAYED &
                               PRAKASH D. NAIK, JJ
      DATE :                   6th August, 2019
 P.C. :
   Part heard.

Stand over to 13/08/2019 at 3.00 pm. ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 06/08/2019 ::: Downloaded on - 07/08/2019 03:50:30 :::