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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(1)(vi) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(vi)A certificate from a Registered/Empanelled Civil / Structural Engineer with regard to details of structural plan and structural design including soil test certificate of the proposed multi-storeyed building. Provided further that while preparing the structural plan/design following aspects should be taken into account :