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Rajasthan High Court - Jaipur

Anshul Kulshreshtha vs Smt Swarnima Kulshreshtha @ Soni And Anr on 6 August, 2018

Author: Pankaj Bhandari

Bench: Pankaj Bhandari

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Criminal Revision No. 483/2018

                                    Anshul Kulshreshtha
                                                                                          ----Petitioner
                                                                  Versus
                                    Smt Swarnima Kulshreshtha @ Soni And Anr
                                                                                        ----Respondent

For Petitioner(s) : Mr. Shrey Gaharana For Respondent(s) : Mr. Ram Babu Sharma HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 06/08/2018 Counsels are directed to argue on the point of maintainability of the revision petition against an interim order.

List on 17.08.2018.

(PANKAJ BHANDARI),J Amit/20 Powered by TCPDF (www.tcpdf.org)