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State of Uttar Pradesh - Section

Section 286 in Rules under the United Provinces Excise Act, 1910

286. Staff of the Bureau and its powers.

- An Excise Intelligence Bureau functioning under an Assistant Excise Commissioner is attached to the office of the Excise Commissioner. Two Excise Inspectors (besides the Excise Inspector in-charge Office Section of the Bureau) are also posted to it. The jurisdiction of the Assistant Excise Commissioner in-charge of the Bureau and of the two Excise Inspectors on detective duty attached thereto extends throughout the State and they exercise powers of an Assistant Excise Commissioner and Excise Inspector, respectively, regarding inspection of excise shops, searches, arrests and investigation under any of the Acts administered by the Excise Department. The Excise Inspector in-charge of the Office Section, besides carrying on his own work, is charged with the duty of supervising the work of the Assistant posted to the Bureau.