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[Cites 0, Cited by 0] [Section 258] [Entire Act]

State of West Bengal - Subsection

Section 258(e) in West Bengal Municipal Act, 1993

(e)the items of trade affluents or noxious chemicals which may not ordinarily be passed into municipal drains, or the mode of treatment of such chemicals before they can be so passed. or such other steps as may be necessary to control environmental pollution arising out of such chemicals;