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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(5) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(5)The Ad-hoc Executive Committee shall, immediately after its appointment, call an Extraordinary General Meeting in accordance with its bye-laws and rectify the grounds due to which the disqualification was imposed and proceed to conduct fresh elections in accordance with the provisions of the Ordinance.Chapter-V Tradition