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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(v) in The Rajasthan Legal Aid Rules, 1984

(v)where such person is a poor tribal or a bonafide tribal resident in Tribal Sub-Plan Area or tribal pockets in MADA areas in Rajasthan declared as such by the State Government or in Shahabad and Kishanganj Tehsils of Kota District;