Madhya Pradesh High Court
Mdp Infra India Pvt Ltd vs The State Of Madhya Pradesh on 10 December, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-47167-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 47167 of 2025
(MDP INFRA INDIA PVT LTD Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 10-12-2025
Shri Samdarshi Tiwari - Sr. Advocate with Shri Shreyas Dubey -
Advocate for the petitioner.
Shri A. S. Baghel - Govt. Advocate for the respondents/ State.
State counsel prays for a short time to enable him to seek instructions in the matter with respect to the proceedings which took place after issuance of notice Annexure-P/7 dated 22.5.2024.
List in the next week for consideration.
(VISHAL MISHRA) JUDGE JP Signature Not Verified Signed by: JITENDRA KUMAR PAROUHA Signing time: 11-12-2025 11:19:29