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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(19) in The Bihar Panchayat Raj Act, 2006

(19)Health and Family Welfare -
(i)Promotion of health and family welfare programmes;
(ii)Promotion of immunization and vaccination programmes;
(iii)Health and sanitation at fairs and festivals.