Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act] State of Bihar - Subsection Section 65(2)(xxviii) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 (xxviii)the time within which applications and appeals may be presented under this Ordinance in cases for which no specific provision has been made;