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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2) in Punjab Food Security Rules, 2016

(2)Display the address, telephone numbers, e-mail addresses, facsimile numbers and other means of contacting the District Grievance Redressal Officer, in respect of each district shall be displayed at each office of the department in the district, fair price shops, schools, anganwadi's, other public places, website and at the office of the Grievance Redress Officers.