Supreme Court - Daily Orders
Aramba Rajiv Swagruha Wel. Association vs E. Shankar Gm (P) A.P.R.S. Corp. Ltd. on 6 January, 2015
Bench: J. Chelameswar, Pinaki Chandra Ghose
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION (C) No(s). 266-267/2014
IN
SPECIAL LEAVE PETITION(C) No(s). 12599-12600/2012
ARAMBA RAJIV SWAGRUHA WELFARE ASSOCIATION ...Petitioner(s)
VERSUS
E. SHANKAR GM (PROJECTS) A.P.RAJIV SWARGUHA
CORPORATION LTD. CHANDNAGAR, HYD. ..Contemnor/Respondent(s)
O R D E R
These contempt petitions are filed by the petitioner complaining that an order of this Court dated 16.9.2013 is deliberately violated by the contemnor-respondent.
The above mentioned order came to be passed in Special Leave Petition (C)No(s).12599-12600/2012 arising out of an interim order dated 28.2.2012 passed by the High Court of Andhra Pradesh at Hyderabad as it then vests in Writ Appeal Miscellaneous Petition No.429/2012 in Writ Appeal No.149/2011.
On perusal of the record, we find that there are certain contentious factual issues.
Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.01.08
In the circumstances, we deem it appropriate that it is 12:53:32 IST Reason: better that such issues are considered by the High Court where the writ petition is still pending.
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We do not see any reason to proceed with the contempt petition. It is open to the petitioner to raise various allegations raised in the instant contempt petition and seek appropriate relief in the writ petition.
The Contempt Petitions are closed.
….…...................J. [ J. CHELAMESWAR ] …......................J. [ PINAKI CHANDRA GHOSE ] NEW DELHI JANUARY 06, 2015 3 ITEM NO.26 COURT NO.7 SECTION XIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CONMT.PET.(C) No. 266-267/2014 In SLP(C) No. 12599-12600/2012 ARAMBA RAJIV SWAGRUHA WEL. ASSOCIATION Petitioner(s) VERSUS E. SHANKAR GM (P) A.P.R.S. CORP. LTD. Respondent(s) (with appln. (s) for receiving additional document and office report) Date : 06/01/2015 These petitions were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE For Petitioner(s) Mr. B. Adinarayana Rao,Sr.Adv.
Mr. Venkateswara Rao Anumolu,Adv. Mr. Prabhakar Parnam,Adv.
Mr. Shashwat Goel,Adv.
For Respondent(s) Mr. P.S. Narsimha,Sr.Adv.
Mr. Anil Kumar Tandale,Adv.
UPON hearing the counsel the Court made the following O R D E R The contempt petitions are closed, in terms of the signed order.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER
(Signed order is placed on the file)