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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2)(a) in Children's University Act, 2009

(a)There shall be a Search Committee constituted by the State Government consisting of three members, to be nominated by the State Government to recommend suitable names, for appointment of Vice-Chancellor. The members of the Search Committee shall be from any one or more of the following categories, namely:-
(i)an eminent educationist;
(ii)a retired Judge of the High Court of Gujarat;
(iii)a retired Chief Secretary/Additional Chief Secretary of the Government of Gujarat;
(iv)former Vice-Chancellor of any University in the State of Gujarat;