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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(iii) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(iii)an Ayurved Chikitsa Adhikari on duty in National Institute of Ayurved, Jaipur and attached hospital and in Ayurved Hospital attached to Rajasthan Ayurved University, Jodhpur;