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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 17(3) in Arunachal Pradesh State Higher Education Council Act, 2019

(3)it shall nominate two of its members to the Syndicate/Executive Committee of each University and such member shall ensure effective communication of the views of the Council and coordinate the implementation of programmes common to all universities;