Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(i) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006 (i)"Nodal Agency" means the Nodal Agency as specified in Regulation 7 OERC (Terms & Conditions of Open Access) Regulations, 2005;
