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State of Punjab - Section

Section 59 in The Punjab Co-operative Societies Rules, 1963

59. Approval by Registrar of orders of liquidator. [Sections 59 (1) and 85 (2) (xxvi)]

- An order passed by the liquidator under clause (b) of sub-section (2) of section 59 shall be submitted by him to the Registrar for approval. The Registrar may modify such order or refer it back to the liquidator for further enquiry or action.