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Delhi High Court - Orders

The Indian Airlines Pilots ... vs M/S Essel Housing Projects Pvt. Ltd on 28 October, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~2 (2019)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     OMP (ENF.) (COMM.) 98/2019, REVIEW PET. 191/2020,
                                EX.APPLs.(OS) 670/2019, 117/2021, 772-773/2021 & 1188/2021

                                THE INDIAN AIRLINES PILOTS CO-OPERATIVE HOUSE
                                BUILDING SOCIETY LTD.                ..... Decree Holder
                                              Through: None.

                                                    versus

                                M/S ESSEL HOUSING PROJECTS PVT. LTD.
                                                                   ..... Judgement Debtor
                                                    Through:     None.

                               CORAM:
                               HON'BLE MR. JUSTICE SANJEEV NARULA
                                       ORDER

% 28.10.2021 [VIA HYBRID MODE]

1. It is already 5:20 PM. It is not possible to hear the matter today.

2. List on 1st December, 2021.

SANJEEV NARULA, J OCTOBER 28, 2021 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:30.10.2021 18:51