Delhi High Court - Orders
The Indian Airlines Pilots ... vs M/S Essel Housing Projects Pvt. Ltd on 28 October, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~2 (2019)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 98/2019, REVIEW PET. 191/2020,
EX.APPLs.(OS) 670/2019, 117/2021, 772-773/2021 & 1188/2021
THE INDIAN AIRLINES PILOTS CO-OPERATIVE HOUSE
BUILDING SOCIETY LTD. ..... Decree Holder
Through: None.
versus
M/S ESSEL HOUSING PROJECTS PVT. LTD.
..... Judgement Debtor
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 28.10.2021 [VIA HYBRID MODE]
1. It is already 5:20 PM. It is not possible to hear the matter today.
2. List on 1st December, 2021.
SANJEEV NARULA, J OCTOBER 28, 2021 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:30.10.2021 18:51