Calcutta High Court
Indian Acid & Chemical vs K. M. C on 12 February, 2015
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP No. 1068 of 2004
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
INDIAN ACID & CHEMICAL
Versus
K. M. C.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 12th February, 2015.
Appearance:
Mr. Alok Kumar Ghosh, Adv.
For K.M.C.
The Court :- None appears for the petitioner even in the second
call. No accommodation is sought for.
Mr. Alok Kumar Ghosh, learned Advocate for the respondents, is
present in Court.
WP No. 1068 of 2004 is dismissed for default. All interim orders are vacated.
(DEBANGSU BASAK, J.) snn.