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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(6)(b) in The Kalyani University Act, 1981

(b)[ with the approval of the State Government, - [[Sub-clause (b) substituted by W.B. Act 8 of 1988, w.e.f. 9.8.1985. Original-sub-clause (b) was as under :-