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Central Administrative Tribunal - Delhi

Uttam Dey Sarkar vs Dr C Chandramuli on 16 August, 2019

              Central Administrative Tribunal
                      Principal Bench

                      CP No.231/2019
                      OA No.639/2016

         New Delhi, this the 16th day of August, 2019

     Hon'ble Mr. Justice L. Narasimha Reddy, Chairman
          Hon'ble Mr. Mohd. Jamshed, Member (A)


1.     Uttam Dey Sarkar
       ASO (Ad-Hoc), Department of Commerce
       Ministry of Commerce and Industry
       S/o Late P.R. Dey Sarkar
       Aged 45 Years
       Address-F-117, Moti Bagh-I,
       New Delhi-110021

2.     Kamlesh Salhotra
       ASO (Ad-Hoc), Ministry of Agriculture and Farmers
       Welfare
       W/o Shri Manoj Kumar Salhotra
       ASO (Ad-Hoc),
       Aged 46 years
       Address-H.no.1163, Blick-D,
       Sainik Colony, Sector-49, NIT, Faridabad
       Haryana

3.     Chander Ballabh,
       ASO (Ad-Hoc), Deptt. of Legal Affairs,
       Ministry of Law and Justice
       s/o Late Sheri Gangaram
       Aged 43 Years
       Address-Block No.9, House No. 125
       Ali Gunj, Lodhi Road, New Delhi-110003

4.     Prem Singh
       ASO (Ad-Hoc), Ministry of Road Transport and
       Highways
       S/o Shri Nain Singh
       Aged 50 years
       Address-N-22, B-3, Dilshad Gardan,
       New Delhi-110095

5.     Sh. Krishan Pal
       ASO (Ad-Hoc), Ministry of Urban Development
       S/o Sh. Tilak Chand
                             2


     Aged 45 years
     Address-H.No.3, Gali No. 1,
     Shivpuri, Sec.-9, Ghaziabad,
     Uttar Pradesh

6.   Sh. Deba Dutta Dash
     ASO (Ad-Hoc), Ministry of Urban Development
     S/o Sh. Dibakar Dash
     Aged 47 years
     Address-MEK.303-A, Gali No.4,
     K-Block, Old Rangpuri Road,
     Mahiplpur,
     New Delhi-110037

7.   Sh. Puran Chandra Mahalik
     ASO (Ad-Hoc), Ministry of Urban Development
     S/o Sh. Birendra Mahalik
     Aged 49 years
     Address-WC-23, Double Story,
     IARI Pusa, New Delhi-110012

8.   Dinesh
     ASO (Ad-Hoc), Department of Industrial Policy and
     Promotion,
     Ministry of Commerce and Industry
     S/o Late Sheri Janardhan
     Aged 51 years
     Address-H.No. 2646, Shadipur, New Delhi-110028

9.   Madan Gopal Sharma
     ASO (Ad-Hoc), Department of Industrial Policy and
     Promotion,
     Ministry of Commerce and Industry
     S/o Shri I.D. Sharma
     Aged 47 years
     Address-H.No.106 B/2, Govind Puri,
     New Delhi-110019

10. Sushmita Ghosh
    ASO (Ad-Hoc), Ministry of Information and
    Broadcasting
    C/o Dr. D.N. Mukerji
    Aged 48 years
    Address-A-206, Anandlok Apartments,
    Mayur Vihar-I, Delhi-110091

11. Jagat Singh
    ASO (Ad-Hoc), Ministry of Information and
    Broadcasting
                             3


    S/o Late Shri Shiv Singh
    Aged 54 years
    Address-Q.no.796, Sector-9, R.K. Puram,
    New Delhi-110022

12. Naresh Kumar Rustagi
    ASO (Ad-Hoc), Ministry of Information and
    Broadcasting
    S/o Late Sheri Om Prakash Rustagi
    Aged 46 years
    Address-e-59A, Gali No. 16 (near Khola Chowk)
    Sadh Nagar, New Delhi-110045

13. Rajesh Kumar Datta
    ASO (Ad-Hoc), Ministry of Information and
    Broadcasting
    S/o Lt. Sh. Durga Datta
    Aged 48 years
    Address-49, Mahila Colony,
    Gandhi Nagar, Delhi-110031

14. Manoj Kumar Sharma
    ASO (Ad-Hoc), Ministry of Urban Development
    S/o Late Sh. J.P. Sharma
    Aged 46 years
    Address-G-6/7, Sector-16, Rohini
    Delhi-110089

15. Ms. K. Madhavi
    ASO (Ad-Hoc), Ministry of Urban Development
    W/o K.L.N. Murthy
    Aged 43 years
    Address-M-347, Sarojini Nagar,
    New Delhi-110023

16. Anita
    ASO (Ad-Hoc), Department of Industrial Policy and
    Promotion,
    Ministry of Commerce and Industry
    W/o Late Shri Vinod Kumar
    Aged 59 years
    Address-G-24, Type-II, Nanakpura,
    New Delhi-110021

17. Taruna
    ASO (Ad-Hoc), Department of Industrial Policy and
    Promotion,
    Ministry of Commerce and Industry
    W/o Shri Ranjit Gambhir
                              4


      Aged 46 years
      Address-H.No.15/479, Mama Bhanja Chowk,
      Delhi Road, Sonepat,
      Harayana-131001

18. Naresh Kumar
    ASO (Ad-Hoc), Department of Industrial Policy and
    Promotion,
    Ministry of Commerce and Industry
    S/o Late Narayan Dass
    Aged 49 years
    Address-DB-13F, Hari Nagar,
    New Delhi-100064

19. Pankaj Kumar
    ASO (ad-Hoc), Department of Industrial Policy and
    Promotion,
    Ministry of Commerce and Industry
    S/o Shri T.R. Sehgal
    Aged 50 years
    Address-C-8/16, Sector-15, Rohini,
    Delhi-110089

20.    Dhanpat Singh
       ASO (Ad-hoc), Ministry of Information and
       Broadcasting
       S/o Shri Kartar Singh
       Aged 51 years
       Address-Q. No. 268, Sector-VII, R.K Puram,
       New Delhi-110022

21.    Murari Singh
       ASO (Ad-hoc), Department of Legal Affairs,
       S/o Revti Prasad
       Aged 58 years
       Address- S-485, School Block, Shakarpur,
       Delhi-110092

22.    Anant Ram Yadav
       ASO (Ad-hoc), Ministry of Health and Family Welfare,
       S/o Sh. Lala Ram Yadav
       Aged 47 years
       Address-VIII. & P.O. Rajokari, New Delhi-110038
       (Near Pankaj Light & Tent House)

23.    Sh. Rajender Singh
       ASO (Ad-hoc), Ministry of Law and Justice
       S/o Lat Shri Nobat Ram
                             5


      Aged 55 years
      Address-VIII. & P.O. : H. No. 57, Nangal Thakran
      Delhi-39

24    Md. Rafi
      ASO (Ad-hoc) Department of Legal Affairs,
      Ministry of Law and Justice
      S/o Sattar Maiha
      Aged 44 years
      Address- D-II, Type-III, Dev Nagar,
      Karol Bagh, Delhi-110005

25.   Naval Kishore
      ASO (Ad-hoc), Ministry of Agriculture and Farmers
      Welfare
      S/o Sh. Shankar Lal
      Aged 45 years
      Address-16/326-H, Bapa Nagar,
      Arya Samaj Road, Karol Bagh,
      Delhi-110005.

26.   Kedar Nath
      ASO (Ad-hoc), Ministry of Agriculture and Farmers
      Welfare
      S/o Late Shri Sheonath
      Aged 58 years
      Address-Q. No. 1534, Sector-V,
      R.K Puram, New Delhi-110022.

27.   Bimal Krishna Naskar
      ASO (Ad-hoc), Ministry of Agriculture and Farmers
      Welfare
      S/o Shri Sjailendra Nath Naskar
      Aged 50 years
      Address-F-116, Bindapur, Pocket-3,
      DDA Flats, Dwarka,
      New Delhi-110059.

28.   Saroj Bala
      ASO (Ad-hoc), Ministry of Agriculture and Farmers
      Welfare
      W/o Shri Ashok Kumar
      Aged 54 years
      Address-Q.No. 51, Type-III, NH-4
      Faridabad, Haryana-121001.

29.   Sh. Kailash Kumar
      ASO (Ad-hoc), Department of Commerce,
                             6


      Ministry of Commerce and Industry
      S/o Late Shri Amir Singh
      Aged 44 years
      Address- House No. 387, Sector-12
      R.K. Puram, New Delhi-110022

30.   Sh. Gurvinder Kumar
      ASO (Ad-hoc), Department of Personnel and
      Training,
      Ministry of Personnel, Public Grievances and
      Pensions
      S/o Late Shri Madan Lal
      Aged 45 years
      Address- BE-241, Hari Nagar,
      New Delhi-110064

31.   Sh. Malam Singh
      ASO (Ad-hoc), Ministry of Urban Development
      S/o Shri Balbir Singh
      Aged 42 years
      Address- Type-II, Q.No. S-94/Sector-IV,
      DIZ Area, New Delhi.

32.   Molly Thomas
      ASO (Ad-hoc), Ministry of Power
      W/o Shri Thomas John
      Aged 43 years
      Address- A/4/145, Paschim Vihar,
      Delhi-110063.

33.   Jatinder Singh
      ASO (Ad-hoc), Department of Commerce,
      Ministry of Commerce and Industry
      S/o Late Shri Ajit Singh
      Aged 47 years
      Address-1497, Sector-5, R.K Puram,
      Delhi-110022

34.   Sultan Singh
      ASO (Ad-hoc), Ministry of Agriculture and Farmers
      Welfare
      S/o Late Shri Loka Ram
      Aged 59 years
      Address-H.No. 110, Block No. 26,
      Saidulajab Colony, New Delhi-110030
                             7


35.   Prithvi Nath
      ASO (Ad-hoc), Ministry of Agriculture and Farmers
      Welfare
      S/o Late Shri Paras Singh
      Aged 52 years
      94, Laxmibai Nagar,
      New Delhi-110023

36.   Ramphal
      ASO (Ad-hoc), Ministry of Agriculture and Farmers
      Welfare
      S/o Shri Kamal Singh
      Aged 46 years
      Address- VIII & PO-Kaunt,
      District-Bhiwani, Haryana-127021

37.   Raj Karan Singh
      ASO (Ad-hoc), Ministry of Agriculture and Farmers
      Welfare
      S/o Sh. Ratan Singh
      Aged 47 years
      Address- C-70 A, Rama Park,
      Near Dwarka Mod, Delhi-110059

38.   Santosh Kumar
      ASO (Ad-hoc), Ministry of Agriculture and Farmers
      Welfare
      S/o Late B. Pandey
      Aged 46 years
      Address-34-T, Sector-4, DIZ Area,
      Gole Market Delhi-110001.

39.   Anjum Nasir
      ASO (Ad-hoc), Ministry of Agriculture and Farmers
      Welfare
      S/o Md. Suleman
      Aged 46 years
      Address-H.No. 524, Kamla Nehru Nagar,
      Ghaziabad (U.P)-201002

40.   Sh. Longu Ram Choudhary
      ASO (Ad-hoc), Department of Legal Affairs
      Ministry of Law and Justice
      S/o Lachhman Singh
      Aged 59 years
      Address Qtr. No. 1225, Sector 8,
      R.K Puram, New Delhi-110022
                             8


41.   Sh. Raghu Nath Sharma
      ASO (Ad-hoc), Department of Legal Affairs
      Ministry of Law and Justice
      S/o Parmanand Sharma
      Aged 57 years
      Address-Qtr. No. 290, Sector 11, Type-II,
      Sadiq Nagar, New Delhi-110049.

42.   Rajpal Sharma
      ASO (Ad-hoc), Ministry of Power
      S/o Shri Harnarayan Sharma
      Aged 57 years
      Address-VIII- Sadhrana,
      PO-Darhi Harsaru, Distt Gurdaya,
      Haryana.

43.   Sh. Mukesh Kumar
      ASO (Ad-hoc), Ministry of Home Affairs
      S/o Late Shri Dayanand
      Aged 41 years
      Address-VIII & P.O. -Asudha,
      Tehsil- Bahadur Garh,
      District-Jhajjar (Haryana)

44.   Subhash Chander
      ASO (Ad-hoc), Ministry of Agriculture and Farmers
      Welfare
      S/o Late Shri Gopi Ram
      Aged 51 years
      Address-C-3/333, Lodhi Colony,
      New Delhi- 110003

45.   Kishan Dutt
      ASO (Ad-hoc), Ministry of Agriculture and Farmers
      Welfare
      S/o Late Shri Gunanand
      Aged 59 years
      Address-8/519, Lodhi Colony, New Delhi

46.   Arun Kumar
      ASO (Ad-hoc), Ministry of Agriculture and Farmers
      Welfare
      S/o Late Shri Janaradhan Prasad
      Aged 47 years
      Q. No. 51, sector-8, R.K Puram, New Delhi.

47. Kanwar PAlSingh
    ASO (Ad-Hoc), UPSC, DoPT,
                             9


     Ministry of Personnel, Public Grievances & Pensions
     S/o Shri Atraj Singh,
     Aged 57 years
     Address: H.No. 108, Sector-7
     R.K. Puram, New Delhi

48. Sh. Bijender
    ASO (AD-hoc), Staff Selection Commission, DoPT
    Ministry of Personnel, Public Grievances & Pensions
    S/o Sh. Daryab Singh
    Aged 48 Years
    Address-I-27, Nanak Pura, New Delhi

49. Chander Prakash
    ASO (Ad-hoc), Ministry of Agriculture and Farmers
    Welfare
    S/o Late Shri Mahanand
    Aged 54 years
    Address-H. No. 201,
    Lodhi Road Complex,
    New Delhi-110003


50. Som Dutt
    ASO (Ad-hoc), Ministry of Agriculture
    S/o Late Shri Devi Dutt
    Aged 57 years
    Address- Vill & PO Bhangrola, Distt- Gurgaon,
    Haryana,


51. Ratan Singh
    ASO(Ad-hoc), Ministry of Tribal Affairs
    S/o Late Shri Tikka Ram
    Aged 59 years
    Address- H.No. 131, Vill-Sehani,
    PO-Nand Gram, Distt.- Ghaziabad, Uttar Pradesh


52. Sh. Bharat Singh
    ASO (AD-hoc), Department of Industrial Policy and
    Promotion,
    Ministry of Commerce and Industry
    S/o Shri Jeet Singh
    Aged 57 years
    Address - Qr. No. 5/1, Sector-I,
    M.B. Road, New Delhi
                             10




53. Sh. Sanjay Kataria
    ASO (Ad-hoc), Department of Legal Affairs,
    Ministry of Law and Justice
    S/o Late Sh. Gainda Singh
    Aged 40 years
    Address-J-3/133, Laxmi Nagar, Delhi-92

54. Usha
    ASO (Ad-hoc), Ministry of Power
    D/o Late Sh. S.S. Negi
    Aged 43 years
    Address- H.No. N-649, Sector-VIII,
    R.K. Puram, New Delhi

55. Sh. Surendra Prasad
    ASO (Ad-hoc), Staff Selection Commission
    (Allahabad),DOPT
    Ministry of Personnel, Public Grievances & Pensions
    S/o Shri Charitra Prasad
    Aged 46 years
    Address- C/o KrintaKunj,
    139F/12-A, Rasulabad,
    P.O.-Teliyar Ganj, Allahabad,
    Uttar Pradesh

56. Sh. S.R. Dey
    ASO (AD-hoc), Department of Legal Affairs (Calcutta),
    Ministry of Law and Justice
    S/o Late Shri Niranjan Dey
    Aged 48 years,
    Address-B/29, Naba Nagar, Vidyasagar Park,
    P.O.-Birati, P.S. Nimta, Kolkata
    West Bengal                              ..Applicants

(By Advocate : Shri N. K. Singh for Mrs. Avnish Ahlawat)


                          Versus

Dr. C. Chandramouli
Secretary
Department of Personnel and Training,
Room No.112, North Block,
New Delhi 110 001.
                                  11




                   : O R D E R (ORAL) :

Justice L. Narasimha Reddy, Chairman:

The petitioners herein filed OA No.639/2016 challenging as many as five office memoranda, pertaining to the seniority on the post of Upper Division Clerks (UDC) working in the Central Secretariat Services (CSS). Their grievance was about the fixation of seniority. The OA was allowed through detailed order dated 09.01.2019 directing that none of the UDCs appointed against 2151 vacancies subsequent to year 2009 shall be placed above any of the UDCs appointed up to that date and they shall take seniority in accordance with their dates of appointment. The further direction was that the seniority and other benefits that accrued to the applicants up to 03.05.2012 shall remain intact and any proceedings that ensued adversely affecting the same, shall stand set aside.

2. This contempt case is filed alleging that the respondents have not implemented the judgment of the Tribunal.

3. On behalf of the respondents, it is stated that W.P. (C) No.5259/2019 was filed in the Hon'ble High Court of Delhi against the judgment in the OA, and that on 15.05.2019, an interim order was passed directing that; (a) the status 12 quo as directed by the Tribunal vide its order dated 23.12.2015 shall continue to operate and (b) promotions, if any, made in the meantime, shall be subject to further orders in this petition. The same is said to have been reiterated in the order dated 06.08.2019 passed in W.P (C) No.8454/2019.

4. The nature of relief granted in the OA has been indicated above. This is not a case in which the order in the OA has become final or that the Hon'ble High Court did not divert any interim measure. Once the High Court passed an interim order, the question of entertaining the contempt petition does not arise. The applicants have to seek the relief in the pending writ petition. We, therefore, close the contempt petition.




(Mohd. Jamshed)                (Justice L. Narasimha Reddy)
  Member (A)                                Chairman

/pj/