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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(6) in The Bihar Factories Welfare Officers Rules, 1952

(6)Besides dearness allowances as mentioned in para (5) above, every Welfare Officer shall be entitled to get any other allowances and such other benefits and privileges under any scheme or otherwise may be admissible to officer or employees of similar ranks of pay in the establishments to which the Welfare Officers belong.