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State of Bihar - Section

Section 1 in The Bihar Khadi and Village Industries Act, 1956

1. Short title extent and commencement.

(1)This Act may be called the Bihar khadi and Village Industries Act, 1956.
(2)It extends to the whole of the State of Bihar.
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.