Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Karnataka - Subsection Section 103(2) in Karnataka Education Act, 1983 (2)The management shall, on or before the prescribed date, furnish to the competent authority a copy of such list in the manner and form as may be prescribed.