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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(3) in The Sikh Gurdwaras Committee Election Rules, 1959

(3)If the returning officer is satisfied that the applicant is entitled to vote under sub-rule (1), he shall make arrangements for the supply to him of that ballot-paper by adding the word "postal" thereon.