Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 13] [Entire Act] State of Uttar Pradesh - Subsection Section 13(1) in The U.P. Basic Education Act, 1972 (1)The Board shall carry out such directions as may be issued to it from time to time by the State Government for the efficient administration of this Act.
